R. M. LODHA,N. A. BRITTO

235 recorded High Court judgment(s) · 2005–2005

Courts

Disposal nature

Recent judgments

• SHRI RAVI HUNSHAL, PANAJI GOA v. CORPORATION OF CITY OF PANAJI THROUGH ITS COMMISSIONER AND ANR., — Bombay High Court (2005-10-24)
• SMT. MARIA FERNANDES, PANAJI GOA v. CORPORATION OF CITY OF PANAJI THROUGH ITS COMMISSIONER AND ANR., — Bombay High Court (2005-10-24)
• DY.COLLECTOR and L.A.O. and ANR. v. MR.JOAQUIM F.FERNANDES DEAD BY L.RS. and ORS. — Bombay High Court (2005-10-24)
• MRS. ANNE MASCARENHAS AND 3 ORS., v. STATE OF GOA AND 10 ORS., — Bombay High Court (2005-10-24)
• SHRI NILESH Y.BEHARE,PONDA GOA. v. STATE OF GOA,THROU'THE CHIEF SECRETARY and 4 ORS., — Bombay High Court (2005-10-24)
• SHRI AJIT GAITONDE AND ANR., v. SMT. EZILDA EMILIANA CRISTINA PINTO(SIN.DEC.) REP.BY HER DULY CONSTITUTED ATTORNEY SHRI OSKAR J. D' — Bombay High Court (2005-10-24)
• MRS. AMELIA U. FERNANDES AND 2 ORS., v. STATE OF GOA AND 9 ORS., — Bombay High Court (2005-10-24)
• DEPUTY COLLECTOR(L.A.) AND ANR., v. ALEXANDRE J.J.MENEZES GAMA AND 3 ORS., — Bombay High Court (2005-10-24)
• M/S SHIRDI STEEL RE-ROLLERS(P) LTD., CUNCOLIM GOA. v. THE EXECUTIVE ENGINEER IV AND ORS., — Bombay High Court (2005-10-24)
• MR.MITHUN PEDNEKAR,ARPORA,BARDEZ GOA. v. VILLAGE PANCHAYAT OF ARPORA NAGOA AND 7 ORS., — Bombay High Court (2005-10-24)