R.M. LODHA, D.G. KARNIK

126 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• DINESH R. SAWANT AND ANR. v. SHIVAJI R. SAWANT — Bombay High Court (2006-09-20)
• VINAY A. RATH v. NARENDRA BALUBHAI PANCHAL AND ORS. — Bombay High Court (2006-09-15)
• mrs yasmin feroz khan v. naseem roshan ali and anr — Bombay High Court (2005-12-23)
• L. R. SOLANKI v. AIR INDIA LTD. — Bombay High Court (2005-12-23)
• MDELEY PHARMACUTICALS LTD. v. KHANDELWAL LABORATORIES LTD. — Bombay High Court (2005-12-22)
• SARVA SHRAMIK SANGH and ORS. v. KAMAL MILLS and ANR. — Bombay High Court (2005-12-22)
• M/S. HARISH GUPTA v. THE UNION OF INDIA AND 2 ORS. — Bombay High Court (2005-12-22)
• ashok mishrimal prmar v. jetu jacues taru lalvani and ors — Bombay High Court (2005-12-22)
• M/S. ORNATE MULTIMODAL CARRIERS PVT. LTD. v. M/S. KASTURI TRANSPORT PVT. LTD. — Bombay High Court (2005-12-22)
• NARENDRA R. PARMAR AND 9 ORS. v. ICICI BANK LTD. AND ANR. — Bombay High Court (2005-12-22)