R. M. JOSHI

6,328 recorded High Court judgment(s) · 2021–2025

Courts

Bombay High Court

6328

DISPOSED OFF	3076
APPLICATION ALLOWED	1164
DISMISSED	782
Admitted/Allowed/Granted/Rule Absolute	504
Withdrawn	430
Rejected at Admission stage	77
Disposed Off	54
DELAY CONDONATED/REJECTED.	53

NILKANTH BAPURAO MORE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-12)
TAKDIS SALIM KOKANI v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-05)
TEHSEEN JILANI KOKANI AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH THE REVENUE MINISTER AND OTHERS — Bombay High Court (2025-12-05)
RAVINDRA BABULAL KURLIYE v. THE STATE OF MAHARASHTRA THROUGH ITS MINISTER AND OTHERS — Bombay High Court (2025-12-05)
TAKDIS SALIM KOKANI AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH THE REVENUE MINISTER AND OTHERS — Bombay High Court (2025-12-05)
PRABHUDAS KASHINATHRAO AKSAL AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-12-05)
TEHASEEN JILANI KOKANI v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-05)
NAGESH NARSIMALU GANDEWAR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-11-26)
VISHWAMBHAR GOPAL PAWAR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-11-26)
NAGESH NARSIMALU GANDEWAR v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND OTHERS — Bombay High Court (2025-11-26)