LexR.M.DOSHIT, . SHARAD D.DAVE
35 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 35 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 16 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 7 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 4 |
| 46-ANY OTHER MODE @ FH | 3 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 2 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
| 44-PARTLY ALLOWED @ FH | 1 |
| 28-REJECTED @ ADM.STAGE | 1 |
Recent judgments
- MORARBHAI VALABHAI PATEL v. STATE OF GUJARAT THR' SECRETARY — Gujarat High Court (2008-09-30)
- DINESHBHAI NAGINBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- RATILAL JERAMBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- BALVANTBHAI NARSINHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- PRAVINBHAI RATILAL PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- DHANSUKHBHAI GANDABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- RAMANBHAI KANJIBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- KANAIYALAL MAGANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- DINESHBHAI RAVJIBHAI AHIR v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)
- SURESHBHAI SHANKARBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-09-30)