R.M.DOSHIT, . S.R.BRAHMBHATT

20 recorded High Court judgment(s) · 2005–2006

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	10
38-RULE ABSOLUTE/ALLOWED @ FH	7
42-RULE DISCHARGED @ FH	1
40-WITHDRAWN @ FH	1
36-MCA DISPOSED OF	1

SIR C J N Z MADRESA TRUST v. DARA D JOKHI — Gujarat High Court (2006-04-07)
C J N Z MADRESA TRUST v. DARA D JOKHI — Gujarat High Court (2006-04-07)
C.J.N.Z MADRESSA TRUST- THRO. HONORARY SECRETRY & MANAGER v. DARA D JOKHI — Gujarat High Court (2006-04-07)
ROYAL IMPEX (INDIA) v. STATE OF GUJARAT — Gujarat High Court (2005-02-24)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. KIRTANBHAI MULJIBHAI PATEL — Gujarat High Court (2005-02-24)
KK SHRIDHARAN v. STATE OF GUJARAT — Gujarat High Court (2005-02-24)
JINDAL WORLDWIDE LIMITED v. UNION OF INDIA — Gujarat High Court (2005-02-23)
VANITA COLD STORAGE v. SALES TAX OFFICER CLASS I — Gujarat High Court (2005-02-18)
AHMEDABAD MUNICIPAL CORPN. v. ATMARAM B PATEL — Gujarat High Court (2005-02-16)
TATA ENGINEERING & LOCOMOTIVE CO. v. GOPIBEN NAMDEO DHARAV — Gujarat High Court (2005-02-04)