R.M.DOSHIT, . K.M.THAKER

300 recorded High Court judgment(s) · 2007–2008

Courts

Gujarat High Court

300

39-RULE DISCHARGED/DISMISSED @ FH	99
38-RULE ABSOLUTE/ALLOWED @ FH	69
26-DISMISSED @ ADM.STAGE	66
35-ANY OTHER MODE @ ADM.STAGE	52
28-REJECTED @ ADM.STAGE	4
44-PARTLY ALLOWED @ FH	3
42-RULE DISCHARGED @ FH	3
46-ANY OTHER MODE @ FH	3

BARANDA KALABHAI KAVAJI v. PRANTIJ KELVANI MANDAL — Gujarat High Court (2008-12-26)
SAMARTHA BANKING MACHINES PVT LTD v. UNION OF INDIA — Gujarat High Court (2008-12-26)
UNITED INDIA INSURACE CO.LTD. THRO' CHAIRMAN CUM M.D. v. R M SHAH — Gujarat High Court (2008-12-24)
AHMEDABAD MUNICIPAL TRANSPORT SERVICE v. HARUNRASHID ABDULMATINKHAN PATHAN — Gujarat High Court (2008-12-19)
CHAUDHARY RAJESHKUMAR JETHABHAI v. THE CHIEF SECURITY COMMISSIONER — Gujarat High Court (2008-12-17)
CHAUDHARY VISHNUKUMAR KHODA- BHAI v. CHIEF SECURITY COMMISSIONER — Gujarat High Court (2008-12-17)
CHAUDHARY VASANTKUMAR DEVJI- BHAI v. CHIEF SECURITY COMMISSIONER — Gujarat High Court (2008-12-17)
CHAUDHARY JAYESHKUMAR LAVJIBHAI v. THE CHIEF SECURITY COMMISSIONER, — Gujarat High Court (2008-12-17)
CHAUDHARI DILIPKUMAR PARAGBHAI v. CHIEF SECURITY COMMISSIONER — Gujarat High Court (2008-12-17)
CHAUDHARY JAYESHKUMAR LAXMAN- BHAI v. CHIEF SECURITY COMMISSIONER — Gujarat High Court (2008-12-17)