R.M.DOSHIT

1,616 recorded High Court judgment(s) · 1992–2008

Courts

Gujarat High Court

1616

38-RULE ABSOLUTE/ALLOWED @ FH	756
39-RULE DISCHARGED/DISMISSED @ FH	536
42-RULE DISCHARGED @ FH	182
26-DISMISSED @ ADM.STAGE	57
46-ANY OTHER MODE @ FH	24
40-WITHDRAWN @ FH	17
28-REJECTED @ ADM.STAGE	13
43-DISMISSED FOR DEFAULT @ FH	8

UNITED INDIA INSURANCE CO LTD v. DURLABHBHAI GANDABHAI PATEL — Gujarat High Court (2008-06-17)
SENDHARAM G PRAJAPATI SINCE DECD. THRO HEIRS & L.RS. v. URBAN LAND TRIBUNAL & EX OFFICIO SECRETARY TO GOVT. — Gujarat High Court (2008-05-16)
MADHAV INDUSTRIES v. STATE OF GUJARAT — Gujarat High Court (2008-01-15)
AMBALAL GANDAJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2007-12-24)
SHREE AMARSINHJI STATIONARY INDUSTRIES LIMITED v. VANKANER MUNICIPALITY — Gujarat High Court (2007-12-19)
AMARSINHJI STATIONERY INDUSTRIES LTD. v. VANKANER MUNICIPALITY — Gujarat High Court (2007-12-19)
HEIRS OF MANUBHA NATTHUJI HOTHI v. RAMSANGJI MERAMANJI HOTHI SINCE DECD. THRO HEIRS & L.RS. — Gujarat High Court (2007-12-19)
AJAYABSINGH GYANSINGH v. STATE OF GUJARAT — Gujarat High Court (2007-11-20)
HEMUBHA AKHUBHA CHUDASAMA v. STATE OF GUJARAT — Gujarat High Court (2007-11-20)
AJAYABSINGH GYANSINGH v. STATE OF GUJARAT — Gujarat High Court (2007-11-20)