LexR.M.DOSHIT, . A.L.DAVE
32 recorded High Court judgment(s) · 2000–2000
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 32 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 22 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 10 |
Recent judgments
- ASHOKKUMAR N BUNDELA v. STATE OF GUJARAT — Gujarat High Court (2000-12-27)
- RAMANBHAI RUPABHAI BARIA v. STATE OF GUJARAT — Gujarat High Court (2000-12-26)
- CHHANABHAI GANDABHAI v. STATE OF GUJARAT — Gujarat High Court (2000-12-21)
- KOLI GUNABHAI KANDHABHAI v. STATE OF GUJARAT — Gujarat High Court (2000-12-21)
- KOLI BABU MOHAN v. STATE OF GUJARAT — Gujarat High Court (2000-12-18)
- TOKIYABHAI NAJABHAI GAMIT v. STATE OF GUJARAT — Gujarat High Court (2000-12-18)
- KARSHANBHAI R VAGHARI v. STATE OF GUJ — Gujarat High Court (2000-12-13)
- HASMUKHBHAI SHANKARBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2000-12-13)
- AMRUTBHAI D RAVAL v. STATE OF GUJARAT — Gujarat High Court (2000-12-12)
- BHIKHUBHAI N RATHOD v. STATE OF GUJARAT — Gujarat High Court (2000-12-12)