R.M.CHHAYA, . VIRESHKUMAR B. MAYANI

375 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

375

59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	171
39-RULE DISCHARGED/DISMISSED @ FH	47
44-PARTLY ALLOWED @ FH	32
35-ANY OTHER MODE @ ADM.STAGE	29
46-ANY OTHER MODE @ FH	27
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	16
27-WITHDRAWN @ ADM.STAGE	13
26-DISMISSED @ ADM.STAGE	10

STATE OF GUJARAT v. THAKARDA KUNVAJI @ BHOPAJI PRATAPJI — Gujarat High Court (2020-03-02)
MAHENDRASINH NAGUBHA JHALA v. STATE OF GUJARAT — Gujarat High Court (2020-03-02)
MEHULKUMAR @ KALO JAGDISHBHAI AMBALAL NAYAK v. STATE OF GUJARAT — Gujarat High Court (2020-02-28)
STATE OF GUJARAT v. RAMESH DHANSUKH RATHOD — Gujarat High Court (2020-02-27)
JASIBEN AMBARAM PALABHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2020-02-26)
STATE OF GUJARAT v. LABHUBEN W/O NARAN JIVA PATEL — Gujarat High Court (2020-02-26)
STATE OF GUJARAT v. SALUBHAI SARDARBHAI TAVIYAD — Gujarat High Court (2020-02-26)
NOVARTIS AG., v. TRIVENI CHEMICALS PVT LIMITED — Gujarat High Court (2020-02-26)
KAPILABEN WD/O JITENDRA RATILAL BALDANIYA v. PATHAN FIROZKHAN MURUJKHAN — Gujarat High Court (2020-02-25)
DINESHBHAI AMRUTLAL BHAVSAR v. PREMARAJE BHUPENDRASINHJI VALA — Gujarat High Court (2020-02-25)