R.M.CHHAYA, . VAIBHAVI D. NANAVATI

70 recorded High Court judgment(s) · 2020–2021

Courts

Gujarat High Court

33-CA DISPOSED OF	32
27-WITHDRAWN @ ADM.STAGE	10
56-DISPOSED AT ADMISSION STAGE	8
26-DISMISSED @ ADM.STAGE	8
53-ALLOWED / GRANTED @ ADM.STAGE	8
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1
44-PARTLY ALLOWED @ FH	1
40-WITHDRAWN @ FH	1

M/S ELSOL ENERGY SYSTEMS THROUGH MINIP PATEL, PROPRIETOR v. DAKSHIN GUJARAT VIJ COMPANY LIMITED — Gujarat High Court (2021-03-19)
M/S KATIRA CONSTRUCTION LIMITED v. CHIEF ENGINEER (CAPITAL), STATE OF GUJARAT — Gujarat High Court (2020-11-06)
SABBIRALI AKBARALI METHA v. DIRECTOR GENERAL, RAILWAY PROTECTION FORCE — Gujarat High Court (2020-11-06)
DEVIBEN NARSINHBHAI HARIBHAI SINCE DIED THROUGH HER HEIRS v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-11-05)
LEGAL HEIRS OF DECEASED SOMAJI KALAJI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-11-05)
DARSHANBHAI VIPINBHAI TRIVEDI v. KHYATIBEN W/O DARSHANBHAI TRIVEDI — Gujarat High Court (2020-11-05)
AMRUTBHAI NARANBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-11-05)
CHAMANBHAI BHAGABHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-11-05)
KASHIBEN WD/O KACHARABHAI v. THE SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-11-05)
JAYANTIBHAI MAFATBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2020-11-05)