R.M.CHHAYA, . SANGEETA K. VISHEN

79 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

35-ANY OTHER MODE @ ADM.STAGE	22
38-RULE ABSOLUTE/ALLOWED @ FH	12
46-ANY OTHER MODE @ FH	11
39-RULE DISCHARGED/DISMISSED @ FH	11
27-WITHDRAWN @ ADM.STAGE	7
44-PARTLY ALLOWED @ FH	4
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	3
42-RULE DISCHARGED @ FH	2

FOOD CORPORATION OF INDIA v. VELJI P AND SONS AGENCIES — Gujarat High Court (2020-08-28)
FOOD CORPORATION OF INDIA v. VELJI P AND SONS — Gujarat High Court (2020-08-28)
PRASHANT ARVINDBHAI HALARI v. NINA VIVEK MUSHALE — Gujarat High Court (2020-08-28)
FOOD CORPORATION OF INDIA v. VELJI P AND SONS — Gujarat High Court (2020-08-28)
FOOD CORPORATION OF INDIA v. VELJI P AND SONS (AGENCIES) — Gujarat High Court (2020-08-28)
DEPUTY COLLECTOR v. GAMIRSINH RANCHHODBHAI PAGI — Gujarat High Court (2020-02-07)
VADHER RAVABHAI NATHABHAI v. THE SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2019-09-18)
SATISHBHAI UDESINGH SODHA PARMAR v. STATE OF GUJARAT — Gujarat High Court (2019-09-18)
O.L. OF GUJARAT MINISTEEL LTD. v. AHMEDABAD MUNCIPAL CORPORATION — Gujarat High Court (2019-09-18)
CHATURJI RATAJI v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)