LexR.M.CHHAYA, . SANDEEP N. BHATT
31 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 31 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 10 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 7 |
| 46-ANY OTHER MODE @ FH | 4 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 4 |
| 44-PARTLY ALLOWED @ FH | 3 |
| 33-CA DISPOSED OF | 1 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1 |
Recent judgments
- KARSHANBHAI DAHYABHAI TANDEL v. ISHWARBHAI KHALAPBHAI PATEL — Gujarat High Court (2022-06-16)
- PIYUSHKUMAR VRAJLALBHAI MAKHECHA v. RUPALBEN ALIAS RASHMIBEN W/O PIYUSHKUMAR VRAJLALBHAI MAKHECHA — Gujarat High Court (2022-06-15)
- GENERAL MANAGER ONGC LAND ACQUISITION DIVISION v. CHAUDHARY SHIVAJI RAMAJI — Gujarat High Court (2022-06-15)
- M/S SCHAMKA TEKNOLOGY PVT. LTD. v. PUNJAB NATIONAL BANK — Gujarat High Court (2022-06-15)
- NARESHBHAI PRAGJIBHAI JOTANIA v. TRIGUNABEN D/O JENTIBHAI MARADIA W/O NARESHBHAI PRAGJIBHAI JOTANIA — Gujarat High Court (2022-06-14)
- ISHWARBHAI NAROTTAMBHAI PATEL v. GANGABEN WD/O PREMABHAI DURLABHBHAI — Gujarat High Court (2022-06-14)
- RIMA BHAVIN PATEL D/O SUNDERBHAI AMBALALBHAI DESAI v. BHAVIN ASHWIN PATEL — Gujarat High Court (2022-06-13)
- NATIONAL INSURANCE COMPANY v. SURENDRABHAI NAGINDAS GANDHI — Gujarat High Court (2022-06-13)
- NATIONAL INSURANCE COMPANY v. SURENDRABHAI NAGINDAS GANDHI — Gujarat High Court (2022-06-13)
- NATIONAL INSURANCE COMPANY v. AMRUTGIRI SOMGIRI GONSAI — Gujarat High Court (2022-06-13)