R.M.CHHAYA, . SAMIR J. DAVE

42 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	18
44-PARTLY ALLOWED @ FH	12
31-NOTICE DISCHARGED @ ADM.STAGE	7
35-ANY OTHER MODE @ ADM.STAGE	2
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2
56-DISPOSED AT ADMISSION STAGE	1

LAVJIBHAI HIRABHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2021-10-29)
MAHESHBHAI JAYANITILAL BHOJAK v. STATE OF GUJARAT — Gujarat High Court (2021-10-29)
SUNILKUMAR MELSANG MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2021-10-29)
RINKUBEN DEVAJI MALI v. STATE OF GUJARAT — Gujarat High Court (2021-10-27)
KOKILABEN KANUBHAI RAVAL v. THE STATE OF GUJARAT — Gujarat High Court (2021-10-27)
CHAUS TAUSHIF ALIMIYA v. MEMON MAHMMAD UMAR ANWARBHAI — Gujarat High Court (2021-10-27)
ICICI LOMBARD v. KAMINIBEN ARUNKUMAR SODHA — Gujarat High Court (2021-10-26)
SHAIL PIYUSHBHAI PARIKH v. JAGDISH CHAUDHARY SHYOKRAM — Gujarat High Court (2021-10-26)
JENISHKUMAR BIPINCHANDRA VANZWALA v. STATE OF GUJARAT — Gujarat High Court (2021-10-26)
UMADEVI RAJNEESH CHANDRA PANDEY v. SAJJANSINH ABHESINH RATHOD — Gujarat High Court (2021-10-26)