R.M.CHHAYA, . S.H.VORA
362 recorded High Court judgment(s) · 2019–2019
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| Gujarat High Court | 362 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 242 |
| 35-ANY OTHER MODE @ ADM.STAGE | 48 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 21 |
| 44-PARTLY ALLOWED @ FH | 13 |
| 56-DISPOSED AT ADMISSION STAGE | 10 |
| 27-WITHDRAWN @ ADM.STAGE | 7 |
| 26-DISMISSED @ ADM.STAGE | 7 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 5 |
Recent judgments
- UNITED INDIA INS.CO.LTD. v. RESHMA NAVSADALI PATHAN — Gujarat High Court (2019-12-24)
- UNITED INDIA INS.CO.LTD. v. RESHMA NAVSADALI PATHAN — Gujarat High Court (2019-12-24)
- UNITED INDIA INS.CO.LTD. v. ANJUMBEN HAMITKHAN PATHAN — Gujarat High Court (2019-12-24)
- UNITED INDIA INS.CO.LTD. v. BUSHRABEN NAFIZ KURESHI — Gujarat High Court (2019-12-24)
- UNITED INDIA INS.CO.LTD. v. KAMRANKHAN NAVSADKHAN PATHAN — Gujarat High Court (2019-12-24)
- AARVEE DENIMS AND EXPORTS LTD v. UTTAR GUJARAT VIJ COMPANY LTD — Gujarat High Court (2019-06-21)
- THAKOR RATNABHAI LILABHAI v. STATE OF GUJARAT — Gujarat High Court (2019-05-10)
- NATVARBHAI GOVINDBHAI VAGHELA v. STATE OF GUJARAT — Gujarat High Court (2019-05-10)
- KAMALIYA MAHESHBHAI PALABHAI v. STATE OF GUJARAT — Gujarat High Court (2019-05-09)
- ORIENTAL INSURANCE COMPANY LTD v. HINABEN BHAVESH PRAJAPATI — Gujarat High Court (2019-05-09)
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