R.M.CHHAYA, . RAJENDRA M. SAREEN

24 recorded High Court judgment(s) · 2020–2020

Courts

Gujarat High Court

56-DISPOSED AT ADMISSION STAGE	10
35-ANY OTHER MODE @ ADM.STAGE	5
33-CA DISPOSED OF	3
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2
31-NOTICE DISCHARGED @ ADM.STAGE	2
53-ALLOWED / GRANTED @ ADM.STAGE	1
27-WITHDRAWN @ ADM.STAGE	1

LAND ACQUISITION AND REHABILITATION OFFICER v. BHAVANBHAI PRATAPBHAI SOLANKI — Gujarat High Court (2020-07-14)
RELIANCE GENERAL INSURANCE CO LTD v. MANGALSINH GULABSINH BARIYA — Gujarat High Court (2020-07-14)
SACHIN PRAHALADBHAI NIMAVAT v. HIGH COURT OF GUJARAT — Gujarat High Court (2020-06-30)
M/S NARAYANKUMAR CHIMANLAL AGRAWAL v. STATE OF GUJARAT — Gujarat High Court (2020-06-29)
NATHALAL V SUKHADIYA v. STATE OF GUJARAT — Gujarat High Court (2020-06-29)
JUNAGADH MUNICIPAL CORPORATION v. DIPAKBHAI PRATAPBHAI KARAMATA — Gujarat High Court (2020-06-29)
SAURASHTRA FERROUS PVT. LTD. v. THE STATE TAX OFFICER (1) — Gujarat High Court (2020-06-29)
SAURASHTRA FERROUS PVT. LTD. v. THE STATE TAX OFFICER (1) — Gujarat High Court (2020-06-29)
BHISHMA AGRI-RESEARCH BIOTECH PVT. LTD. THROUGH DIRECTOR v. MANAGING DIRECTOR, GUJARAT LAND DEVELOPMENT CORPORATION LTD. — Gujarat High Court (2020-06-29)
SHRINATHJI TRADING COMPANY v. STATE OF GUJARAT — Gujarat High Court (2020-06-29)