R.M.CHHAYA, . R.P.DHOLARIA
224 recorded High Court judgment(s) · 2021–2021
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| Gujarat High Court | 224 |
Disposal nature
| 33-CA DISPOSED OF | 92 |
| 56-DISPOSED AT ADMISSION STAGE | 41 |
| 27-WITHDRAWN @ ADM.STAGE | 33 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 26 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 12 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 5 |
| 26-DISMISSED @ ADM.STAGE | 4 |
| 46-ANY OTHER MODE @ FH | 3 |
Recent judgments
- VE COMMERCIAL VEHICLES LTD. v. STATE OF GUJARAT — Gujarat High Court (2021-05-04)
- STATE OF GUJARAT, THROUGH CHIEF SECRETARY, v. VASANTBHAI AMBALAL PATEL — Gujarat High Court (2021-05-04)
- STATE OF GUJARAT v. JASHIBEN W/O RAMESHBHAI BAMBHANIA — Gujarat High Court (2021-03-26)
- LAND ACQUISITION OFFICER v. RAVAL RAMSHANKAR AMBARAM — Gujarat High Court (2021-03-25)
- UNITED INDIA INSURANCE COMPANY LTD v. PRABHABEN W/O KAMLESHBHAI SOLANKI — Gujarat High Court (2021-03-25)
- PATEL FULCHAND BABULAL v. STATE OF GUJARAT — Gujarat High Court (2021-03-25)
- M/S POLL CONT ASSOCIATES v. NATIONAL DAIRY DEVELOPMENT BOARD — Gujarat High Court (2021-03-25)
- LAND ACQUISITION OFFICER v. LH OF DECD PATEL JOITARAM KHODIDAS — Gujarat High Court (2021-03-25)
- DESAI MAHADEVBHAI KURSHIBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-03-25)
- SPECIAL LAND ACQUISITION OFFICER v. THAKOR ISHWARJI VIRCHANDJI — Gujarat High Court (2021-03-18)
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