R.M.CHHAYA, . PARESH UPADHYAY

398 recorded High Court judgment(s) · 2019–2019

Courts

Gujarat High Court

398

38-RULE ABSOLUTE/ALLOWED @ FH	328
27-WITHDRAWN @ ADM.STAGE	17
33-CA DISPOSED OF	14
56-DISPOSED AT ADMISSION STAGE	11
31-NOTICE DISCHARGED @ ADM.STAGE	6
44-PARTLY ALLOWED @ FH	6
47-DISPOSAL IN ANY OTHER MODE FH	4
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	3

NIRMALSINH DASHARATHSINH JHALA v. NEHA NIRMALSINH JHALA D/O JITENDRASINH ABHEYASINH DARBAR — Gujarat High Court (2019-12-27)
NEW INDIA ASSURANCE COMPANY LIMITED v. HASMUKHLAL BABULAL SONI — Gujarat High Court (2019-12-26)
JALPABEN SHIVLALBHAI PADHIYAR v. RAJENDRASINH KHENGARSINH DABHI — Gujarat High Court (2019-12-24)
MUNICIPAL CORP OF AHMEDABAD v. GOPI SYNTHETIC PVT LTD — Gujarat High Court (2019-12-24)
THE UNITED INDIA INSURANCE COMPANY LTD v. NARANBHAI SAMJIBHAI KHALEL GADHAVI — Gujarat High Court (2019-12-24)
JALPABEN SHIVLALBHAI PADHIYAR v. RAJENDRASINH KHENGARSINH DABHI — Gujarat High Court (2019-12-24)
CHETNA ALIAS DIPA HARISHBHAI MAMNANI W/O MUKESH ARJANDAS SAMTANI v. MUKESH ARJANDAS SHAMTANI — Gujarat High Court (2019-12-24)
SABBIRALI AKBARALI METHA v. DIRECTOR GENERAL RAILWAY PROTECTION FORCE — Gujarat High Court (2019-12-23)
PRATIK HARESHKUMAR SHAH v. AHMEDABAD MUNICIPAL CORPORATION — Gujarat High Court (2019-12-23)
ANAR CHEMICAL INDUSTRIES v. R D ENTERPRISE — Gujarat High Court (2019-12-23)