R.M.CHHAYA, . NIRZAR S. DESAI

420 recorded High Court judgment(s) · 2020–2022

Courts

Gujarat High Court

420

56-DISPOSED AT ADMISSION STAGE	100
33-CA DISPOSED OF	83
27-WITHDRAWN @ ADM.STAGE	75
31-NOTICE DISCHARGED @ ADM.STAGE	65
36-MCA DISPOSED OF	43
26-DISMISSED @ ADM.STAGE	30
39-RULE DISCHARGED/DISMISSED @ FH	6
46-ANY OTHER MODE @ FH	5

DADUBHAI NAJBHAI KACHAR v. STATE OF GUJARAT — Gujarat High Court (2022-05-13)
PITHUBHAI A KHACHAR v. STATE OF GUJARAT — Gujarat High Court (2022-05-13)
NARODA ENVIRO PROJECTS LTD. v. UNION OF INDIA — Gujarat High Court (2022-05-13)
NARENDRABHAI AMARABHAI KHACHAR v. STATE OF GUJARAT — Gujarat High Court (2022-05-13)
KOLI MAVJIBHAI MOHANBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-09-17)
THE NEW INDIA ASSURANCE COMPANY LIMITED v. ALPS CHEMICALS PRIVATE LIMITED — Gujarat High Court (2021-09-17)
RATHOD RATANSINH KALIDAS SINCE EXPIRED THROUGH LHS v. THE COMPETENT AUTHORITY, NATIONAL HIGHWAY AUTHORITY OF INDIA AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-09-03)
GOKALBHAI BHIKHABHAI PADHIYAR v. THE COMPETENT AUTHORITY, NATIONAL HIGHWAY AUTHORITY OF INDIA AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-09-03)
DARIYABEN PRAVINSINH DABHI v. THE COMPETENT AUTHORITY AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-09-03)
AUTHORISED OFFICER v. RENU ARUN JAIN — Gujarat High Court (2021-09-03)