LexR.M.CHHAYA, . NIRAL R. MEHTA
106 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 106 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 39 |
| 44-PARTLY ALLOWED @ FH | 16 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 12 |
| 26-DISMISSED @ ADM.STAGE | 7 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 6 |
| 27-WITHDRAWN @ ADM.STAGE | 5 |
| 28-REJECTED @ ADM.STAGE | 4 |
| 46-ANY OTHER MODE @ FH | 4 |
Recent judgments
- VINOD NANJIBHAI SASIYA v. STATE OF GUJARAT — Gujarat High Court (2022-02-01)
- CHAMPABEN NATHABHAI ANGARY v. GUJARAT STATE ELECTION COMMISSION — Gujarat High Court (2022-02-01)
- DHIRUBHAI MANGABHAI PATEL v. ASHOKBHAI BAHADURBHAI BHOYA — Gujarat High Court (2022-02-01)
- SHAKRABHAI NAGABHAI HARIJAN v. ELECTION OFFICER — Gujarat High Court (2022-02-01)
- MAHENDRABHAI DHULABHAI PARMAR SINCE DECD THROUGH LH v. STATE OF GUJARAT — Gujarat High Court (2022-02-01)
- TUSHAR BHANUBHAI PATEL v. PRANAVBHAI M.PATEL — Gujarat High Court (2022-02-01)
- CHIEF DISTRICT HEALTH OFFICER v. HITESHKUMAR KANJIBHAI GABU — Gujarat High Court (2022-02-01)
- FIRDAUSKHAN LATIFKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (2022-02-01)
- STATE OF GUJARAT v. ARVINDKUMAR GOVINDJI MEHTA — Gujarat High Court (2022-01-31)
- STATE OF GUJARAT v. PAVANKUMAR BAIJNATH GARG — Gujarat High Court (2022-01-31)