R.M.CHHAYA, . MAUNA M. BHATT

285 recorded High Court judgment(s) · 2021–2022

Courts

Gujarat High Court

285

44-PARTLY ALLOWED @ FH	93
39-RULE DISCHARGED/DISMISSED @ FH	61
38-RULE ABSOLUTE/ALLOWED @ FH	42
35-ANY OTHER MODE @ ADM.STAGE	35
46-ANY OTHER MODE @ FH	16
42-RULE DISCHARGED @ FH	9
27-WITHDRAWN @ ADM.STAGE	8
26-DISMISSED @ ADM.STAGE	5

NATIONAL INSURANCE COMPANY v. SACHINDRANATH SARKAR — Gujarat High Court (2022-05-06)
SOMA @ DONA PRODYUT MANDAL v. DEVRAJ NARANBHAI RABARI — Gujarat High Court (2022-05-06)
SACHINDRANATH SAKAR v. DEVRAJ NARANBHAI RABARI — Gujarat High Court (2022-05-06)
NATIONAL INSURANCE COMPANY v. SOMA @ DONA PRODYUT MANDAL — Gujarat High Court (2022-05-06)
IFFCO TOKIO GENERLA INSURANCE CO LTD v. RAJESHWARIBEN W/O KALPESHBHAI PRANLAL SHAH — Gujarat High Court (2022-05-06)
NATIONAL INSURANCE COMPANY v. SOMA @ DONA PRODYUT MANDAL — Gujarat High Court (2022-05-06)
SOMA @ DONA PRODYUT MANDAL v. DEVRAJ NARANBHAI RABARI — Gujarat High Court (2022-05-06)
HITESHKUMAR @ BAKAJI BABUJI THAKOR (DANTA) v. ELECTION OFFICER — Gujarat High Court (2021-12-24)
PRAVINABEN RAKESHBHAI THAKOR v. ELECTION OFFICER — Gujarat High Court (2021-12-24)
THE NEW INDIA ASSURANCE CO. LTD. v. HEIRS OF DECD. DEVANSHBHAI NALINBHAI VELANI — Gujarat High Court (2021-12-23)