R.M.CHHAYA,MANISHABEN LAVKUMAR(GOVERNMENT PLEADER)

27 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• NEW INDIA ASSURANCE COMPANY LIMITED v. MEERABAI WD\O NEMINATH RAMBHAVRANBAVLE — Gujarat High Court (2022-03-12)
• SHAMIM MAHAMMADHUSAIN CHAUHAN v. NOT KNOWN DRIVER OF TANKER GJ-12-W-5605 — Gujarat High Court (2022-03-12)
• AFSANA IKBAL JUNEJA v. NOT KNOWN DRIVER OF TANKER GJ-12-W-5605 — Gujarat High Court (2022-03-12)
• NATIONAL INSURANCE COMPANY v. GITABEN BHIKHUBHAI PATEL — Gujarat High Court (2022-03-12)
• BAJAJ ALLIANZE GEN INS CO LTD v. MAFATBHAI ALIAS MAFABHAI SURABHAI BHARVAD — Gujarat High Court (2022-03-12)
• BAJAJ ALLIANZE GEN INS CO LTD v. KHUMANSANG ALIAS KHUMANSINH SHIVUBHAI CHAUHAN — Gujarat High Court (2022-03-12)
• RAJESHWARKUMARI LATURISINH BHADORIYA v. VINODBHAI NANJIBHAI PATNI — Gujarat High Court (2022-03-12)
• NATIONAL INSURANCE COMPANY v. RATILAL MANSUKHLAL ASODIYA — Gujarat High Court (2022-03-12)
• NATIONAL INSURANCE COMPANY LTD. v. HEIRS OF DECD. NITESHBHAI CHHAGANBHAI VIDJA — Gujarat High Court (2022-03-12)
• BHAVNABEN BALDEVBHAI PRAJAPATI v. IBRAHIM KAYAMALI SAIYAD — Gujarat High Court (2022-03-12)