R.M.CHHAYA, . ILESH J. VORA
289 recorded High Court judgment(s) · 2020–2021
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| Gujarat High Court | 289 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 74 |
| 33-CA DISPOSED OF | 65 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 60 |
| 26-DISMISSED @ ADM.STAGE | 33 |
| 27-WITHDRAWN @ ADM.STAGE | 29 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 8 |
| 35-ANY OTHER MODE @ ADM.STAGE | 5 |
| 40-WITHDRAWN @ FH | 5 |
Recent judgments
- LALAJI BABUJI VANJARA v. ELECTION OFFICER,GANDHINAGAR MUNICIPAL CORPORATION (WARD 4) AND DEPUTY DISTRICT DEVELOPMENT OFFICER — Gujarat High Court (2021-04-15)
- RENU VERMA v. STATE OF GUAJRAT — Gujarat High Court (2021-04-06)
- THE SANDESH LIMITED v. AHMEDABAD MUNICIPAL TRANSPORT SERVICE — Gujarat High Court (2021-04-06)
- SHIVSHAKTI SPACELINKS PVT. LTD. THROU THEIR DIRECTORS v. BHADRESHKUMAR BIPINCHANDRA SHETH — Gujarat High Court (2021-04-06)
- JAKUBEN RAMABHAI KHAMANI v. THE STATE ELECTION COMMISSIONER GUJARAT STATE — Gujarat High Court (2021-04-05)
- VAGHELA SAPNABEN AAKASHBHAI v. STATE ELECTION COMMISSIONER — Gujarat High Court (2021-04-05)
- KHENGARBHAI BHURABHAI PARMAR v. STATE ELECTION COMMISSIONER — Gujarat High Court (2021-04-05)
- MAYANKBHAI YOGESHBHAI MEHTA v. AVANIBEN W/O MAYANKBHAI YOGESHBHAI MEHTA — Gujarat High Court (2021-04-05)
- MOHINIBEN RUPCHAND LALWANI v. INCOME TAX OFFICER — Gujarat High Court (2021-04-05)
- RELIANCE GENERAL INSURANCE COMPANY LTD v. JAYESHKUMAR SHANABHAI BARIYA — Gujarat High Court (2021-03-20)
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