R.M.CHHAYA, . HEMANT M. PRACHCHHAK

463 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

463

33-CA DISPOSED OF	204
44-PARTLY ALLOWED @ FH	49
46-ANY OTHER MODE @ FH	49
35-ANY OTHER MODE @ ADM.STAGE	47
39-RULE DISCHARGED/DISMISSED @ FH	33
26-DISMISSED @ ADM.STAGE	26
27-WITHDRAWN @ ADM.STAGE	15
47-DISPOSAL IN ANY OTHER MODE FH	14

THE ORIENTAL INSURANCE COMPANY LTD v. KUNJAL JITENDRA JOSHI — Gujarat High Court (2022-05-13)
TATA AIG GENERAL INSURANCE CO LTD v. KUNJAL JITENDRA JOSHI — Gujarat High Court (2022-05-13)
BHAICHAND P KODIA SINCE DECD. THRO' HEIRS & L/R v. DISRICT PANCHAYAT — Gujarat High Court (2022-05-13)
TATA AIG GENERAL INSURANCE CO LTD v. KUNJAL JITENDRA JOSHI — Gujarat High Court (2022-05-13)
RANJANBEN NATHABHAI VAGHELA v. JETPUR NAVAGADH MUNICIPALITY — Gujarat High Court (2022-05-06)
GEMABHAI VARSINGBHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
DEPUTY EXECUTIVE ENGINEER v. RAJESHBHAI NANJIBHAI RAMANI — Gujarat High Court (2022-05-06)
DEPUTY EXECUTIVE ENGINEER v. AJITBHAI JERAMBHAI PATEL — Gujarat High Court (2022-05-06)
DEPUTY EXECUTIVE ENGINEER v. PARESHBHAI VALJIBHAI MUNGARA — Gujarat High Court (2022-05-06)
DEPUTY EXECUTIVE ENGINEER v. JAMANBHAI PANCHABHAI SANKHAVARA — Gujarat High Court (2022-05-06)