LexR.M.CHHAYA, . BIREN VAISHNAV
170 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 170 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 70 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 22 |
| 27-WITHDRAWN @ ADM.STAGE | 20 |
| 26-DISMISSED @ ADM.STAGE | 15 |
| 35-ANY OTHER MODE @ ADM.STAGE | 10 |
| 36-MCA DISPOSED OF | 9 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 9 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 6 |
Recent judgments
- GUJARAT ALCOHOL BASED IND DEVLOP ASSO (GABIDA) v. STATE OF GUJARAT — Gujarat High Court (2021-12-24)
- VAASTU SHILP INFRASTRUCTURE PVT LTD v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2021-12-24)
- PASHUPALAK VIKAS SAHKARI MANDLI LIMITED v. STATE OF GUJARAT — Gujarat High Court (2021-12-24)
- STATE OF GUJARAT v. BRIDALKUMAR @ BHRIDAL YOGESHBHAI PATEL — Gujarat High Court (2021-10-12)
- NAVSHADBHAI ABDULBHAI VASAYA v. SANJAYSINH RAMSHRESHTHA YADAV — Gujarat High Court (2021-10-12)
- DECD. CHIMANBHAI DUDHABHAI VANKAR THROUGH LHRS v. STATE OF GUJARAT — Gujarat High Court (2021-10-12)
- STATE OF GUJARAT v. NARESH KALYANSINH CHAUHAN — Gujarat High Court (2021-10-12)
- PATEL DEEPAK MAGANLAL v. COMPETENT AUTHORITY, NATIONAL HIGHWAY AUTHORITY OF INDIA AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-10-11)
- BANASKANTHA JILLA DALIT SANGATHAN THROUGH VICE PRESIDENT PETHABHAI KARSANBHAI DABHI v. STATE OF GUJARAT — Gujarat High Court (2021-10-11)
- GOHIL JAGDISHBHAI RANCHODBHAI v. THE COMPETENT AUTHORITY, NATIONAL HIGHWAY AUTHORITY OF INDIA AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-10-11)