R.M.CHHAYA, . B.N. KARIA

201 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

201

46-ANY OTHER MODE @ FH	79
38-RULE ABSOLUTE/ALLOWED @ FH	39
39-RULE DISCHARGED/DISMISSED @ FH	33
44-PARTLY ALLOWED @ FH	22
35-ANY OTHER MODE @ ADM.STAGE	11
27-WITHDRAWN @ ADM.STAGE	7
31-NOTICE DISCHARGED @ ADM.STAGE	4
26-DISMISSED @ ADM.STAGE	3

BHUPENDRA M PATEL v. STATE OF GUJARAT — Gujarat High Court (2020-01-06)
NAYNABA JAGATSINH JADEJA v. DRIVER OF TRUCK NO GQY-4559 — Gujarat High Court (2019-12-13)
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH LEGAL CELL v. DILIPBHAI CHANDUJI SOLANKI — Gujarat High Court (2019-11-29)
SPECIAL LAND ACQUISITION OFFICER v. BALDEVBHAI BHAICHANDBHAI KELA SINCE DECD THROUGH LEGAL HEIRS — Gujarat High Court (2019-10-18)
BALDEVBHAI BHAGCHAND KELA SINCE DECD.THROUGH LEGAL HEIRS v. STATE OF GUJARAT — Gujarat High Court (2019-10-18)
DEVIPUJAK DHARMENDRABHAI RAJUBHAI v. STATE OF GUJARAT — Gujarat High Court (2019-09-27)
MUNISH SATBIRSINGH CHAUDHARY v. RUJUTA W/O MUNISH CHAUDHARY D/O SANJAY CHITTRE — Gujarat High Court (2019-09-13)
BHARATBHAI VIHABHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2019-09-06)
NEW INDIA ASSURANCE CO LTD v. UMESHBHAI BABULAL VAGHELA — Gujarat High Court (2019-09-06)
NEW INDIA ASSURANCE CO LTD v. UMESHBHAI BABULAL VAGHELA — Gujarat High Court (2019-09-06)