R.M.CHHAYA

2,827 recorded High Court judgment(s) · 2011–2022

Courts

Gujarat High Court

2827

56-DISPOSED AT ADMISSION STAGE	756
38-RULE ABSOLUTE/ALLOWED @ FH	368
47-DISPOSAL IN ANY OTHER MODE FH	354
46-ANY OTHER MODE @ FH	307
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	264
39-RULE DISCHARGED/DISMISSED @ FH	129
35-ANY OTHER MODE @ ADM.STAGE	111
27-WITHDRAWN @ ADM.STAGE	103

NATIONAL INSURANCE COMPANY LIMITED v. RANA JAYANTIBHAI MOHANLAL — Gujarat High Court (2022-01-18)
NATIONAL INSURANCE CO LTD v. ARIFSHA SATARSHA SHAHMADAR — Gujarat High Court (2022-01-18)
MANJULABEN WD\O NATVARSINH BAKORBHAI SOLANKI v. USMAN GULAM MOHMED KAPADIA — Gujarat High Court (2022-01-18)
NATIONAL INSURANCE COMPANY LTD v. BHARATBHAI BHIMJIBHAI SONGARA — Gujarat High Court (2022-01-18)
LEGAL HEIRS & REPESENTATIVES OF DECD. ALPESH I. GANDHI v. AMRUTLAL VASHRAMBHAI CHAVDA — Gujarat High Court (2022-01-18)
ORIENTAL INSURANCE CO LTD v. SHANKERBHAI BHAGUBHAI DESAI (RABARI) — Gujarat High Court (2022-01-18)
NATIONAL INSURANCE COMPANY LIMITED v. LABHUBEN DINESHBHAI CHAUHAN -LEGAL HEIRS OF DECD. DINESHBHAI BHIKHABHAI CHAUHAN — Gujarat High Court (2022-01-18)
KHODABHAI NAUNGHABHAI BHARWAD v. NILESHKUMAR MOHANSINH BARIA (DELETED) — Gujarat High Court (2022-01-18)
ORIENTAL INSURANCE COMPANY LTD v. KASNABHAI SOMJIBHAI KAMOL BHIL — Gujarat High Court (2022-01-18)
LATABEN WD/O DHANABHBAI GANPATBHAI BHOI v. RAMESHBHAI ARJUNSINH PATEL — Gujarat High Court (2022-01-18)