LexR. M. BORDE, . VIBHA KANKANWADI
746 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 746 |
Disposal nature
| Disposed off/Dismissed for default | 497 |
| Admitted/Allowed/Granted/Rule Absolute | 102 |
| Withdrawn | 81 |
| Rejected at Admission stage | 36 |
| Dismissed/Rule Discharged | 30 |
Recent judgments
- SUDHAKAR NAMDEO GAIKWAD AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-07-20)
- BHAGWAN TRIMBAK KALE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-07-20)
- UTTAM BHUJANGRAO KAKADE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-07-20)
- NARENDRA HIRALAL KALE v. THE DR BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY AURANGABAD THROUGH ITS REGISTRAR AND OTHERS — Bombay High Court (2018-07-20)
- ABDUL BAQUI ABDUL JABBR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-01-19)
- J.B. AMIN AND BROTHERS AURANGABAD v. THE UNION OF INDIA THROUGH ASSISTANT COMMISSIONER OF INCOME TAX AURANGABAD — Bombay High Court (2017-12-22)
- SWATI SHAMUVEL DETHE v. NAND KUMAR AND ANOTHER — Bombay High Court (2017-12-22)
- EKNATH SANTOSH SHIRSATH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-12-22)
- NARENDRA GOTU PARDESHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-12-22)
- VISHWANATH CHANBSAPPA KEVALRAM AND OTHERS v. NANDKUMAR AND OTHERS — Bombay High Court (2017-12-22)