R.M. BORDE, V.L. ACHLIYA

194 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• ALL INDIA COTTON SEEDS CRUSHERS ASSOC.and ANR. v. STATE OF MAH. and ORS. — Bombay High Court (2019-02-22)
• NAZERA SADIQUE SHAIKH v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2019-02-13)
• LATE RAMA DEVAJI MAHAR THROUGH LRS. SAU. BHAGABAI JAGANNATH KAMBALE v. THE DISTRICT COLLECTOR, SATARA AND ORS. — Bombay High Court (2019-02-12)
• LATE BHIWA SAKHU YELVE ( JADHAV) THRU LR ANUSAYA KONDIBA JADHAV ) v. THE DISTRICT COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• LATE DAGADU KONDIBA NIMAN (PAWAR) THRU LR DHONDIBA DAGDU NIMAN v. THE DISTRICT COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• SHRI RAGHUNATH KISAN TAMHANE THROUGH COST. ATTORNEY, MR. R.N. DESHMUKH v. THE STATE OF MAHARASHTRA THROUGH DEPT. OF URBAN DEVELOPMENT AND ORS — Bombay High Court (2019-02-12)
• LATE GANPAT KONDI MAHAR THROUGH LRS. SHANTABAI VITTHAL SAPKAL v. THE DISTRICT COLLECTOR, SATARA AND ORS. — Bombay High Court (2019-02-12)
• LATE SONYA GUNAJI MAHAR THROUGH LRS. SUSHILA THORAWADE v. THE DISTRICT COLLECTOR, SATARA AND ORS. — Bombay High Court (2019-02-12)
• LATE KOYAJI KRUSHNA MAHAR THRU LR LADIBAI G KAMBALE v. THE DIST. COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)
• LATE RAWAJI JYOTI SAWANT THRU LR SADASHIV K SAWANT v. THE DIST. COLLECTOR, SATARA AND ORS — Bombay High Court (2019-02-12)