R. M. BORDE, V.L. ACHLIYA

738 recorded High Court judgment(s) · 2014–2014

Courts

Bombay High Court

738

Disposed off/Dismissed for default	339
Admitted/Allowed/Granted/Rule Absolute	134
Withdrawn	110
Dismissed/Rule Discharged	85
Rejected at Admission stage	66
Compramised	2
DISPOSED OFF	1
(unspecified)	1

PADMAKAR VIJAYSING WALAVI. v. THE STATE OF MAHARASHTRA and OTHERS. — Bombay High Court (2014-11-11)
DHANANJAY S/O VASUDEORAO BODHANKAR v. 1.THE STATE OF MAH.and ORS. — Bombay High Court (2014-10-28)
AMOL JAYRAJ THAKUR v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2014-10-09)
ANKUSH GOVINDRAO MORE AND ORS v. THE STATE OF MAHRASHTRA AND ANR — Bombay High Court (2014-10-07)
MAHADU SAHIVRAM SHIRMALE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2014-10-07)
CHANGDEV MAHARAJ MAJUR SAHAKARI SANSTHA (MARYADIT) v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-08-14)
PRAKASH SUBHASH BHOPLE v. DEPUTY COLLECTOR (GENERAL), LATUR AND OTHERS — Bombay High Court (2014-08-14)
GRAM VIKAS PRASARAK MANDAL, KOTNANDRA v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-08-14)
M/S. SHIVKRUPA PEST CONTROL AND MULTI SERVICES, AURANGABAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-08-14)
SHRIMANT SAHEBRAO ADSUL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-08-14)