LexR. M. BORDE, U. D. SALVI
651 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 651 |
Disposal nature
| Disposed off/Dismissed for default | 430 |
| Admitted/Allowed/Granted/Rule Absolute | 93 |
| Withdrawn | 53 |
| Rejected at Admission stage | 46 |
| Dismissed/Rule Discharged | 27 |
| (unspecified) | 1 |
| RULE ABSOLUTE | 1 |
Recent judgments
- RAJKUMAR NAGMURTI PANCHAL AND ORS v. THE STATE OF MAH THR MINISTRY OF ENERGY, MANTRALAYA, MUMBAI AND ORS — Bombay High Court (2013-02-08)
- JAGANNATH ANNA KHAKARE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-08)
- RAMCHANDRA KESHAV PATWARDHAN v. THE CENTRAL GOVT. AND ORS — Bombay High Court (2013-02-06)
- VIKRAM GANPATRAO GOJAMGUNDE and OTHERS. v. THE STATE OF MAHARASHTRA. — Bombay High Court (2013-02-06)
- SHAIKH AKHTAR BEGUM SHAIKH AYUB v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-05)
- VINOD GOPICHAND RATHOD v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-05)
- NARSABAI SUNIL MAHAKALE v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-05)
- SUDAM SITARAM GAVANE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2013-02-01)
- SHIVKANTA GANGADHAR FULLARI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-02-01)
- KISHOR BHAUSAHEB BHOSALE AND ANR v. MSRTC THR DIVNL CONTROLLER AHMEDNAGAR AND ANR — Bombay High Court (2013-02-01)