LexR. M. BORDE, SUNIL P. DESHMUKH
1,420 recorded High Court judgment(s) · 2012–2016
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1420 |
Disposal nature
| Disposed off/Dismissed for default | 900 |
| Admitted/Allowed/Granted/Rule Absolute | 228 |
| Rejected at Admission stage | 121 |
| Withdrawn | 116 |
| Dismissed/Rule Discharged | 50 |
| DISPOSED OFF | 2 |
| Transfer to other court | 1 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 1 |
Recent judgments
- DR. RAMNATH BHOJRAM HEMKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-07-22)
- KAVITA VIJAY DAVANE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-03-17)
- SANJAYKUMAR SUBHASH THOMBRE v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-03-17)
- JEETSINGH BEERSINGH MOGLIWALE AND ANOTHER v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-03-17)
- SUSHILABAI BABASAHEB NARWADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-03-17)
- VISHWANATH RANGARAO GHAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-03-17)
- SHASHIKANT GULAB LAHAKAR v. CROMPTION GREAVES LIMITED — Bombay High Court (2015-02-13)
- THE ORIENTAL INSURANCE CO. LTD. v. RAMLAL NANDLAL JAIN CHORIYA AND OTHERS — Bombay High Court (2015-02-13)
- SHRIRANG NARHARI PAWAR v. STATE OF MAHA and ORS — Bombay High Court (2015-02-13)
- MANSUKHLAL TARACHAND NAHAR v. THE ADDITIONAL COMMISSIONER NASHIK AND ORS — Bombay High Court (2015-02-13)