LexR. M. BORDE, S.S. SHINDE
664 recorded High Court judgment(s) · 2010–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 664 |
Disposal nature
| Disposed off/Dismissed for default | 386 |
| Admitted/Allowed/Granted/Rule Absolute | 131 |
| Withdrawn | 57 |
| Rejected at Admission stage | 48 |
| Dismissed/Rule Discharged | 31 |
| DISPOSED OFF | 8 |
| Compramised | 2 |
| APPLICATION ALLOWED | 1 |
Recent judgments
- THE STATE OF MAHARASHTRA AND OTHERS v. VASANT SAHEBRAO WARANGULE AND OTHERS — Bombay High Court (2015-07-16)
- THE STATE OF MAHARASHTRA AND OTHERS v. VASANT SAHEBRAO WARANGULE AND OTHERS — Bombay High Court (2015-07-16)
- ARUN BHIKAN DESALE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2014-08-05)
- DR. ARUN GOVINDRAO CHAUDHARI v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2014-07-16)
- MAH. ANIMAL AND FISHERY SCIENCES UNIVERSITY THR REGISTRAR v. SHRIDHAR GANGARAM PAWAR AND ORS — Bombay High Court (2014-06-19)
- LALIT LAXMAN SAPKALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-03-03)
- REVINDRANATH TAGORE LIBRARY, (VACHANALAYA) v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-03-03)
- MOHANISH NANDAKISHOR SAPKALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-03-03)
- PRAVIN NAGNATH PALDEWAR AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2014-03-03)
- UDHAV RAGHUNATH KHEDKAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2014-03-03)