LexR. M. BORDE, PRITHVIRAJ K. CHAVAN
85 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 85 |
Disposal nature
| Disposed of | 63 |
| Withdrawn | 8 |
| Rejected | 4 |
| Allowed | 3 |
| Rule made absolute | 2 |
| Dismissed | 2 |
| Infructuos | 1 |
| Delay condoned | 1 |
Recent judgments
- FOMENTO RESOURCES PVT. LTD., THR. ITS DIRECTOR, AMBAR TIMBLO AND ANR., v. UNION OF INDIA, THR. ITS SECRETARY (FINANCE), GOVT. OF INDIA AND 7 ORS., — Bombay High Court (2019-04-05)
- FOMENTO RESOURCES PVT. LTD., THR. ITS DIRECTOR, AMBAR TIMBLO AND ANR., v. UNION OF INDIA, THR. ITS SECRETARY (FINANCE), GOVT. OF INDIA AND 7 ORS., — Bombay High Court (2019-04-05)
- FOMENTO RESOURCES PVT. LTD., THR. ITS DIRECTOR, AMBAR TIMBLO AND ANR., v. UNION OF INDIA, THR. ITS SECRETARY (FINANCE), GOVT. OF INDIA AND 3 ORS., — Bombay High Court (2019-04-05)
- FOMENTO RESOURCES PVT. LTD., THR. ITS DIRECTOR, AMBAR TIMBLO AND ANR., v. UNION OF INDIA, THR. ITS SECRETARY (FINANCE), GOVT. OF INDIA AND 7 ORS., — Bombay High Court (2019-04-05)
- FUTURE GENERALI INDIA INSURANCE CO. LTD., THR. THE LEGAL OFFICER, SANTOSH MORE., v. FLORIN D'SOUZA E MENEZES AND 5 ORS., — Bombay High Court (2018-12-22)
- MARBELA RESORT, THR. ITS PROP., JAYDEEP RAJE BHOSLE., v. STATE OF GOA, THR. THE CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2018-12-21)
- DHANASHRI SANGODKAR AND 7 ORS., v. STATE OF GOA, THR. THE CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2018-12-21)
- SAPNA RAKESH NAIK @ SAPANA SONU BHAGAT., v. STATE OF GOA, THR. PUBLIC PROSECUTOR AND 2 ORS., — Bombay High Court (2018-12-21)
- HARI RAMA NAIK GAONKAR AND 86 ORS., v. STATE OF GOA, THR. CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2018-12-21)
- CLIVE BRAGANZA., v. THE VILLAGE PANCHAYAT OF ARPORA-NAGAO, THR. ITS SECRETARY/SARPANCH., — Bombay High Court (2018-12-20)