R. M. BORDE, P.R. BORA

2,767 recorded High Court judgment(s) · 2010–2018

Courts

Bombay High Court

2767

Disposed off/Dismissed for default	1271
Admitted/Allowed/Granted/Rule Absolute	656
Withdrawn	298
Rejected at Admission stage	225
Dismissed/Rule Discharged	216
DISPOSED OFF	62
(unspecified)	23
RULE ABSOLUTE	6

AMBADAS BABURAO JOSHI v. SHRIKANT BHANUDAS JOSHI AND OTHERS — Bombay High Court (2018-04-03)
AMBADAS BABURAO JOSHI v. SHRIKANT BHANUDAS JOSHI AND OTHERS — Bombay High Court (2018-04-03)
SHAIKH SAMEER RASHID AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-03-23)
MUNICIPAL CORPORATION AURANGABAD THROUGH ITS AUTHORIZED OFFICER A B DESHMUKH v. SANJAY MADHUKAR GANGAKHEDKAR AND OTHERS — Bombay High Court (2018-03-08)
SHRI DURGAMATA BAHUUDDESHIYA SPORTS AND EDUCATIONAL SANSTHAS THROUGH ITS AUTHORIZED OFFICER UMAKANT v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-04-26)
MAHARASHTRA STATE, LAGHUVETAN SAHAKARI KARMACHARI SANGH MANTRALAYA MUMBAI THROUGH ITS PRESIDENT v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-03-24)
BHARAT DATTATREYA AMALKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-03-24)
CHANDAR MARUTI PITALE AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-03-24)
GANGADHAR KISAN KHALIKAR, L.RS. UJWALA AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-03-24)
JANKABAI GOPINATH GAUTAM DIED THR HIS LRS GOPINATH JAIWANT GAUTAM AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-03-24)