R. M. BORDE, NITIN W. SAMBRE

698 recorded High Court judgment(s) · 2014–2016

Courts

Bombay High Court

698

Disposed off/Dismissed for default	339
Admitted/Allowed/Granted/Rule Absolute	150
Withdrawn	88
Rejected at Admission stage	69
Dismissed/Rule Discharged	43
Compramised	6
(unspecified)	1
DISPOSED OFF	1

BABURAO SHRAVAN GAIKWAD v. THE REGISTRAR, VASANTRAO NAIK MARATHWADA AGRICULTURAL UNIVERSITY — Bombay High Court (2016-03-15)
VIJAYRAO LAXMANRAO SUTAVANE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-05-08)
NIVRUTTI BABURAO BOMBLE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-05-08)
TAIBAI SHAMLING SHINDE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-05-08)
THE MAHARASHTRA ELECTRICITY DISTRIBUTION COMPANY LIMITED, JALGAON v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-03-02)
THE EXECUTIVE ENGINEER BEED MINOR IRRIGATION DIVISION BEED v. SONYABAPU DAGDU KARPE DECEASED THROUGH LRS PADMAKAR AND OTHERS — Bombay High Court (2015-02-20)
SATISH DHONDIBA @ DHONDIRAM MALSHETTE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2015-02-20)
CHANDSAHEB PASHASAHEB BAGWAN DIED THROUGH HIS LRS MANNABI CHANDSAHEB BAGWAN AND OTHERS v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH REGIONAL MANAGER AND ANOTHER — Bombay High Court (2015-02-20)
AMALNER MUNICIPAL COUNCIL AMALNER DISTRICT JALGAON v. BAPUSAHEB RANJIT GARUD DECEASED THRO. LRS. PRAMILA BAPUSAHEB GARUD AND OTHERS — Bombay High Court (2015-02-20)
THE EXECUTIVE ENGINEER BEED MINOR IRRIGATION DIVISION BEED v. VITHAL ABARAO KARPE AND ANOTHER — Bombay High Court (2015-02-20)