LexR. M. BORDE, MANGESH S. PATIL
754 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 754 |
Disposal nature
| Disposed off/Dismissed for default | 740 |
| RULE ABSOLUTE | 4 |
| Rejected at Admission stage | 4 |
| APPLICATION ALLOWED | 3 |
| Withdrawn | 1 |
| DISMISSED | 1 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 1 |
Recent judgments
- MANGESHRAO DADASAHEB DIGHE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-08-08)
- CHARUSHILA TUKARAM CHAUDHARI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2019-08-08)
- ALKA SHYAMSUNDER MUNDHE v. THE PRINCIPAL SECRETARY THE GENERAL ADMINISTRATION DEPARTMENT AND ANOTHER — Bombay High Court (2019-08-08)
- SHILPA SAHEBRAO KADAM AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2019-08-08)
- SUKHDEO MAINAJI HADOLE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-11-02)
- KRUSHNA BALAJI TOTEWAD UNDER GUARDIANSHIP OF FATHER BALAJI BHUJANGRAO TOTEWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-11-02)
- MOHANDAS KAILAS GADHE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-11-02)
- ISC PROJECTS BNA INFRA JV JOINT VENTURE THROUGH ASHWIN SURESH AGRAWAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-11-02)
- DNYANOBA ROHIDAS BHOSLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-11-02)
- SWYAMSIDDHA SITADHAM BAHU UDESHIYA THROUGH INCHAGE SECRETARY SUSHMA ARUNKUMAR TOSHNIWAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-11-02)