LexR. M. BORDE, K.L. WADANE
1,231 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1231 |
Disposal nature
| Disposed off/Dismissed for default | 749 |
| Admitted/Allowed/Granted/Rule Absolute | 171 |
| DISPOSED OFF | 119 |
| Withdrawn | 73 |
| Dismissed/Rule Discharged | 39 |
| RULE ABSOLUTE | 26 |
| Rejected at Admission stage | 25 |
| DISMISSED | 12 |
Recent judgments
- VASANT TULSHIRAM RATHOD AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-10-13)
- MITHARAM RUPCHAND RATHOD AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-10-13)
- THE CHIEF EXECUTIVE OFFICER ZP AURANGABAD THROUGH DILIPKUMAR PARSHURAM JAULKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-08-08)
- SHIRDI NAGAR PANCHAYAT THROUGH ITS CHIEF OFFICER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-20)
- DILIP GANGARAM PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-06)
- SANGITA SUNIL JADHAV v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-06-06)
- MIRA ARJUNSING GHAISAS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-05-05)
- DHEERAJ DNYANESHWAR SALUNKE THROUGH FATHER DNYANESHWAR PITAMBAR SALUNKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-05-05)
- DADASAHEB BAPURAO BHUSARI AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-05-05)
- TEJAS SUPER STRUCTURES PVT LTD THROUGH ITS DIRECTOR S S NIMBALKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-05-05)