LexR. M. BORDE, D B BHOSALE
460 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 460 |
Disposal nature
| Disposed off/Dismissed for default | 282 |
| Dismissed/Rule Discharged | 59 |
| Withdrawn | 38 |
| Rejected at Admission stage | 38 |
| Admitted/Allowed/Granted/Rule Absolute | 36 |
| (unspecified) | 6 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT FINAL HEARING STAGE | 1 |
Recent judgments
- TUKARAM BABURAO KALYANKAR DIED TH LRS YASHODABAI TUKARAMK KALYANKAR AND ORS v. RADHABAI BABA ATKURE AND ORS — Bombay High Court (2011-07-06)
- SUDHAKAR BABURAO TANPURE v. THE STATE OF MAH — Bombay High Court (2011-04-19)
- RAJA SHIV CHATRAPATI VIDYA PRASARAK MANDAL AND ANR v. SUDHAKAR SHRIDHAR AWARE AND ORS — Bombay High Court (2011-04-19)
- RAJDEEP DINDAYAL AGRAWAL AND ORS v. MIDC THROUGH REGIONAL OFFICER LATUR — Bombay High Court (2011-03-04)
- HANUMANT VASANTRAO DESHMUKH v. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY THROUGH REGISTRAR AURANGABAD AND ANR — Bombay High Court (2011-03-04)
- Jitendra Harichandra Nerkar v. The State of Mah.and Ors. — Bombay High Court (2011-03-04)
- PRASHANT S/O. ONKAR KHAIRNAR v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-03-04)
- BHARAT VITHALRAO HALWAI AND ANR v. THE STATE OF MAH AND ANR — Bombay High Court (2011-03-04)
- MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION LATUR v. BHARAT VITHALRAO HALWANI AND ORS — Bombay High Court (2011-03-04)
- SAHEBRAO NAMDEO PATIL AND ANR v. ABDUL RIYAZ ABDUL WAHED DESHMUKH DECEASED TH LRS ABDUL SALEEM ABDUL RIYAZ DESHMUKH AND ORS — Bombay High Court (2011-03-03)