R. M. BORDE

5,671 recorded High Court judgment(s) · 2007–2018

Courts

Bombay High Court

5671

Disposed off/Dismissed for default	2386
Admitted/Allowed/Granted/Rule Absolute	956
Rejected at Admission stage	895
Dismissed/Rule Discharged	675
Withdrawn	272
REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL)	119
APPLICATION ALLOWED	117
DISPOSED OFF	79

VAIJNATH RAMRAO BHENDEGAVE v. TUKARAM LIMBAJI KHATKE — Bombay High Court (2018-04-19)
VINAYAK GANPAT GAIKWAD v. RAMESH DNYANESHWAR AVHAD AND ANOTHER — Bombay High Court (2018-04-19)
RAJESH VENKATRAO BANDAMWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-04-19)
GULAB SAKHARAM CHAVAN AND OTHERS v. THE DISTRICT COLLECTOR, LATUR AND OTHERS — Bombay High Court (2018-04-19)
PRAMOD BALKRISHNA SARJEKAR v. MADHUKAR BALIRAM JOSHI — Bombay High Court (2018-04-19)
SAVATA MALI SHIKSHAN PRASARAK MANDAL, JALGAON v. PANDURANG BHAGWAN MAHAJAN AND OTHERS — Bombay High Court (2018-04-19)
RAJKUMAR RAMKISHAN BAGDIYA v. KAILAS SHRIRAM AGRAWAL AND OTHERS — Bombay High Court (2018-04-19)
MUKUND BALVIRSINH THAKUR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-04-19)
NAMDEV NATHU WAGH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-04-19)
LAHERSING FAKIRSING PARDESHI v. PRAKASHSING TARACHAND PARDESHI AND OTHERS — Bombay High Court (2018-04-19)