LexR. M. BORDE, ARUN M. DHAVALE
803 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 803 |
Disposal nature
| Disposed off/Dismissed for default | 684 |
| Withdrawn | 35 |
| DISPOSED OFF | 31 |
| RULE ABSOLUTE | 30 |
| DISMISSED | 4 |
| Admitted/Allowed/Granted/Rule Absolute | 3 |
| APPLICATION ALLOWED | 3 |
| LEAVE TO APPEAL GRANTED/REFUSED | 2 |
Recent judgments
- PRAVIN KACHRU JAGTAP v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- VILAS BHAGWAT SHENDGE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- RAJENDRA PANDITRAO DESHMUKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- AZAR AYYUB GAVANDI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- NARAYAN DNYANOBAD TAUR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- BALIRAM DAGDOBA NAVGHARE v. THE STATE OF MAHARASHTRA THRO SECRETARY AND OTHERS — Bombay High Court (2018-08-02)
- JALINDAR MALHARRAO PISAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- UKHA NATHU PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- AJAY MANIK MUNDHE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)
- SHRIRAM TUKARAM KENDRE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-08-02)