R. M. BORDE, A.M. BADAR

612 recorded High Court judgment(s) · 2013–2015

Courts

Bombay High Court

612

Disposed off/Dismissed for default	323
Admitted/Allowed/Granted/Rule Absolute	101
Withdrawn	75
Dismissed/Rule Discharged	52
Rejected at Admission stage	48
Compramised	8
(unspecified)	2
Transfer to other court	1

ABDUL KHALID SATTARKHAN PATHAN v. THE STATE OF MAHARASHTRA and ANR — Bombay High Court (2015-10-09)
VIKAS RADHAJI MANE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-15)
M/S SAI ENTERPRICES, AURANGABAD v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-15)
ALKA KISAN VARADE THROUGH GPA KISAN NAMDEO VARADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-15)
KERBA NAMDEV BOKHARE v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-15)
PRAMOD RAMNARAYAN AGRAWAL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2015-09-15)
VENKATI GANPATI GAJBHARE AND OTHERS v. THE COLLECTOR AND OTHERS — Bombay High Court (2015-09-15)
BHASKAR SAHEBRAO KEDARE v. DHARMENDRA PRADHAN AND OTHERS — Bombay High Court (2015-09-15)
CHANDRAKANT RAMDAS JAPE v. RAJMOHAMMAD HUSSAINBHAI, LRS KALID RAJMOHAMMAD MANIYAR AND OTHERS — Bombay High Court (2015-02-09)
CHANDRAKANT RAMDAS JAPE v. RAJMOHAMMAD HUSSAINBHAI, L.RS. KALID RAJMOHAMMAD MANIYAR AND OTHERS — Bombay High Court (2015-02-09)