R. M. BORDE, A. I. S. CHEEMA

1,725 recorded High Court judgment(s) · 2013–2016

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Courts

Bombay High Court

1725

Disposal nature

Disposed off/Dismissed for default	945
Admitted/Allowed/Granted/Rule Absolute	337
Withdrawn	227
Rejected at Admission stage	122
Dismissed/Rule Discharged	88
DISPOSED OFF	5
DISMISSED	1

Recent judgments

THE EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. NAGESH RANGRAO WADDARE — Bombay High Court (2016-09-16)
EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. RANGRAO NAGORAO WADDARE THR LRS SHIVAJI RANGRAO WADDARE AND OTHERS — Bombay High Court (2016-09-16)
THE EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. FULCHAND BHIMRAO GHOTALE — Bombay High Court (2016-09-16)
EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. DATATRYA MARUTI MANE — Bombay High Court (2016-09-16)
EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. MANGALBAI BABURAO KADAM — Bombay High Court (2016-09-16)
EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. KAMALBAI DATATRYA MANE — Bombay High Court (2016-09-16)
EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. KUNTI CHANDRAKANT BIRAJDAR — Bombay High Court (2016-09-16)
THE EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. TANAJI RANGRAO WADDARE THR LRS JAYSHREE TANAJI WADDARE AND OTHERS — Bombay High Court (2016-09-16)
THE EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. RASHIKABAI FULCHAND GHOTALE — Bombay High Court (2016-09-16)
THE EXECUTIVE ENGINEER, IRRIGATION PROJECT MAJBUTIKARAN DIVISION, OMERGA AND OTHERS v. MANGALBAI SHIVAJI WADDARE — Bombay High Court (2016-09-16)