R.M. BORDE

1,079 recorded High Court judgment(s) · 2007–2018

Courts

Bombay High Court

1079

(unspecified)	409
Disposed Off	266
REJECTED	59
Dismissed	44
Rejected	42
Admitted/Allwd/Granted/Rule Absolute	35
ALLOWED	33
OTHERS DISPOSED OFF	32

SHRI. BANTAR PURUSHOTTAM NARUDKAR v. SHRI. SHANKAR RAKHAMAJI SHINDE AND ORS. — Bombay High Court (2018-10-29)
HANMANT KISAN KARANDE v. ANUSAYA HANMANTRAO BARGE AND ORS — Bombay High Court (2018-10-29)
SHRI. CHANDRAKANT SHANKAR MAGDUM v. SHRI. SHRISHAIL SHANKAR MAGDUM AND ORS. — Bombay High Court (2018-10-29)
SHRI. CHANDRAKANT SHANKAR MAGDUM v. SHRI. SHRISHAIL SHANKAR MAGDUM AND ORS. — Bombay High Court (2018-10-29)
SHRI. GANPAT BABU LOKHANDE AND ORS. v. SMT. LEELABAI WAMAN LOKHANDE AND ANR. — Bombay High Court (2018-10-29)
HANMANT KISAN KARANDE v. ANUSAYA HANMANTRAO BARGE AND ORS — Bombay High Court (2018-10-29)
SADASHIV BHAU KUMBHAR v. SHRI. ANIL LAHU MANE AND ORS. — Bombay High Court (2016-09-23)
SADASHIV BHAU KUMBHAR v. SHRI. ANIL LAHU MANE AND ORS. — Bombay High Court (2016-09-23)
JIJABAI BAHIRU TATALE AND ORS v. RAGHUNATH RAMCHANDRA AVHAD AND ORS — Bombay High Court (2016-09-23)
MRS. SAVITA RAHUL TIDKE v. MR. RAHUL SHANKAR TIDKE — Bombay High Court (2016-09-22)