R. KARUPPIAH, V. DHANAPALAN

26 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• GOVINDASAMY v. THE INSPECTOR OF POLICE — Madras High Court (2014-07-04)
• J.ALAGARSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2013-11-27)
• MEENAKSHI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-11-27)
• D. SENTHILKUMAR v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-11-27)
• P. BOOMINATHAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-11-27)
• KALESWARI v. THE ADDL SECRETARY GOVT OF — Madras High Court (2013-11-26)
• B.VASANTHA v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-11-26)
• PANDI @ TOOLS PANDI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-26)
• MAYEE @ KATTA MAYEE v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-26)
• PRABHU v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-11-26)