LexR.KARUPPIAH (RETD.)
22 recorded High Court judgment(s) · 2014–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 22 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 17 |
| (unspecified) | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
| ORDERED | 1 |
| COMPROMISE ORDERED | 1 |
Recent judgments
- The New India Assurance Company Ltd v. Deenadayalan — Madras High Court (2022-12-09)
- T. VIJAYAMAHARAJAN @ VIJAYAMAHADEVAN v. R. SUBRAMANI — Madras High Court (2022-12-09)
- THE GENERAL MANAGER v. JANAGIRAMAN — Madras High Court (2022-12-09)
- VANITHA v. BALAMURUGAN — Madras High Court (2022-12-09)
- ORIENTAL INSURANCE CO.LTD v. GOVINDHAN (DIED) — Madras High Court (2022-09-19)
- NATIONAL INSURANCE COMPANY LTD v. THOWLATHKHAN — Madras High Court (2022-08-30)
- V.PICHAIKANNAN v. SRIDHAR KUMAR(Died) — Madras High Court (2022-07-15)
- THE CHIEF GENERAL MANAGER v. V.T. PRADEEP KUMAR — Madras High Court (2022-02-28)
- M/S.SOCIETY OF GREEN MAKERS v. N.D.RAM MANOHAR — Madras High Court (2022-02-28)
- INDCHIEM SALES CORPORATION v. T.ABDUL WAHID AND COMPANY — Madras High Court (2021-10-01)