LexR. KARUPPIAH, R. SUDHAKAR
304 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 304 |
Disposal nature
| DISMISSED | 174 |
| ALLOWED | 63 |
| DISPOSED OF | 38 |
| DISMISSED FOR NOT PRESSED | 7 |
| ORDERED | 6 |
| DISMISSED FOR NON-PROSECUTION | 6 |
| CLOSED | 3 |
| DISMISSED AS WITHDRAWAL | 3 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. M/S. BALAJI EDUCATIONAL & — Madras High Court (2015-03-24)
- The Commissioner of Income Tax v. M/s Fluitherm Technology Pvt — Madras High Court (2015-03-24)
- SHRI.K.KUMAR v. THE INCOME TAX OFFICER — Madras High Court (2015-03-24)
- COMMISSIONER OF INCOME TAX v. DYNAVISION LTD — Madras High Court (2015-03-24)
- THE STATE OF TAMIL NADU v. TVL.B.J.PRINT — Madras High Court (2015-03-23)
- THE COMMISSIONER OF CENTRAL v. M/S BORG WARNER MORSE — Madras High Court (2015-03-20)
- THE COMMISSIONER OF CUSTOMS v. M/S PATEL ENGINEERING LTD — Madras High Court (2015-03-20)
- M/S.SESCOT SHEET METAL WORKS v. THE CUSTOMS EXCISE AND SERVICE — Madras High Court (2015-03-20)
- T.SAMBATH KUMAR v. M.JAICHANDRAN — Madras High Court (2015-03-20)
- THE COMMISSIONER OF CENTRAL v. THE CUSTOMS — Madras High Court (2015-03-20)