R. KARUPPIAH

525 recorded High Court judgment(s) · 2012–2015

Courts

Madras High Court

525

ORDERED	137
DISMISSED	105
DISPOSED OF	64
DISMISSED AS WITHDRAWAL	50
ALLOWED	45
DISMISSED FOR NON-PROSECUTION	30
DISMISSED AS INFRUCTUOUS	27
WITHDRAWN DISMISSED	17

SHAJAHAN v. K.MEHARAJUDIN — Madras High Court (2015-04-06)
C.KULASEKARAN v. THE INSPECTOR OF POLICE — Madras High Court (2015-04-06)
A.IMRAN v. THE INSPECTOR OF POLICE — Madras High Court (2015-04-01)
VENNILA v. INSPECTOR OF POLICE — Madras High Court (2015-04-01)
DR.J.VENKATESAN v. STATE BY ITS — Madras High Court (2015-04-01)
RAJESH KUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2015-04-01)
KUMAR v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2015-03-31)
P.K.ATHEEQUE AHAMED v. STATE REP.BY ITS — Madras High Court (2015-03-31)
R.SUBRAMANIAN v. INSPECTOR OF POLICE — Madras High Court (2015-03-09)
MALLIGA v. S.RAJESHWARI — Madras High Court (2015-03-09)