R.KANTHA RAO,ASHUTOSH MOHUNTA

31 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• The Deputy Transport Commissioner, v. K. Santhosh Reddy, — Telangana High Court (2012-11-29)
• The State of Andhra Pradesh v. K. Ashok — Telangana High Court (2012-11-29)
• D. Srinivad ( Died ) per L.R. v. The Government of Andhra Pradesh, rep.by its Secretary, — Telangana High Court (2012-11-29)
• Dr. J. Sarojini v. The Government of Andhra PRadesh — Telangana High Court (2012-11-28)
• E.V.R.Choudary v. Govt of A.P.,rep.by its Prl Secretary, — Telangana High Court (2012-11-28)
• K.Damodar Reddy, v. The Andhra Pradesh Administrative Tribunal, — Telangana High Court (2012-11-28)
• K.Ravi Kumar v. Govt of A.P.,rep.by its Prl Secretary, — Telangana High Court (2012-11-28)
• The State of Andhra Pradesh, v. Smt. K. Sukumari, District Probation Officer, — Telangana High Court (2012-11-28)
• Daitari, v. UOI rep by its, The General Manager, — Telangana High Court (2012-11-28)
• Smt A Vijaya Lakshmi, v. The State of Andhra Pradesh — Telangana High Court (2012-11-28)