LexR.KANTHA RAO
8,707 recorded High Court judgment(s) · 2001–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 8686 |
| Andhra Pradesh High Court | 21 |
Disposal nature
| ALLOWED NO COSTS | 2704 |
| DISPOSED OF NO COSTS | 2245 |
| DISMISSED | 1218 |
| WITHDRAWN | 920 |
| DISMISSED NO COSTS | 638 |
| PARTLY ALLOWED NO COSTS | 303 |
| CLOSED NO COSTS | 212 |
| DISMISSED AS INFRUCTUOUS | 162 |
Recent judgments
- Professor Jayashankar v. State Minorities Commission — Telangana High Court (2016-05-09)
- The Indian Oil Corporation Ltd v. Talasila Janardhan Rao — Telangana High Court (2016-05-09)
- SYNDICATE BANK/BM/MOULA ALI BRANCH v. SRI WARNA SAHAKARI BANK LTD AND 2 ORS — Telangana High Court (2016-05-09)
- Kurapati Steevan v. The Union of India, — Telangana High Court (2016-05-09)
- P. Laxmaiah, v. Telangana State Road Transport Corporation, — Telangana High Court (2016-05-09)
- Navudu Satyanarayana v. State of Andhra Pradesh Rep. by its Principal Secretary to — Telangana High Court (2016-04-25)
- Seelam Masenu (Died) v. M/s Nagarjuna Fertilizers and Chemicals Ltd. — Telangana High Court (2016-04-22)
- Shaik Afzal v. Mohd.Amjad Ali — Telangana High Court (2016-04-22)
- B. Sreeramulu v. Smt. B. Manjula — Telangana High Court (2016-04-22)
- B. Balu Naik, v. Smt. M. Bujji , Jyothi — Telangana High Court (2016-04-22)