LexR. KALAIMATHI
1,723 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1723 |
Disposal nature
| ORDERED | 1413 |
| DISMISSED | 116 |
| PARTLY ALLOWED | 65 |
| WITHDRAWN DISMISSED | 43 |
| DISMISSED FOR NON-PROSECUTION | 21 |
| ALLOWED | 20 |
| DISPOSED OF | 17 |
| CLOSED | 13 |
Recent judgments
- V.SELVI v. SOUNDARAVALLI — Madras High Court (2026-06-04)
- T.N.RAMACHANDRAN v. SRI SRIPADARAJA MUTT — Madras High Court (2026-06-04)
- R.RANJANI v. P.GANESAN — Madras High Court (2026-06-04)
- THANGAM v. Velayeeammal (Died) 1.Rathinam — Madras High Court (2026-06-03)
- S. PARTHIBAN v. LAKSHMI SIGAMANI — Madras High Court (2026-06-03)
- ATHIMOOLAM v. GOVINDARAJ — Madras High Court (2026-06-03)
- A.MARIAPPAN v. V.RAMESH — Madras High Court (2026-06-03)
- J.Ajay Ensteen Raj v. K.Roobini — Madras High Court (2026-06-01)
- T.K.Shanthi v. S.Anand — Madras High Court (2026-06-01)
- J.Preethi v. SeshasayeeNalamati — Madras High Court (2026-06-01)